Ashish Shukla vs State Of U.P. And Others
2011 Latest Caselaw 4140 ALL

Citation : 2011 Latest Caselaw 4140 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Ashish Shukla vs State Of U.P. And Others on 25 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1415 of 2011
 

 
Petitioner :- Ashish Shukla
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- L.K. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 242053 OF 2011.

In paragraph-2 of the order dated 6.7.2011, in place of 2011, 2009 be read. The application is allowed.

The petitioner is permitted to make necessary correction in the writ petition.

Order Date :- 25.8.2011

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