Smt. Phoolwati vs State Of U.P.
2011 Latest Caselaw 4138 ALL

Citation : 2011 Latest Caselaw 4138 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Smt. Phoolwati vs State Of U.P. on 25 August, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20059 of 2011
 

 
Petitioner :- Smt. Phoolwati
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dinesh Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Learned AGA and learned counsel for the complainant both may file counter affidavit.

List in the week commencing 26th of September 2011 showing the name of Sri Vijay Bahadur Maurya as counsel for the complainant before the appropriate Court and shall not be treated as tied up to this Bench.

Order Date :- 25.8.2011

PKG

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