Citation : 2011 Latest Caselaw 4137 ALL
Judgement Date : 25 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21930 of 2011 Petitioner :- Maya Shanker Upadhyay @ Raju Upadhyay Respondent :- State Of U.P. Petitioner Counsel :- D.K. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case on 30.8.2011 as fresh.
Order Date :- 25.8.2011
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!