Citation : 2011 Latest Caselaw 4135 ALL
Judgement Date : 25 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 45023 of 2011 Petitioner :- Abhinav Agnihotri Respondent :- The Mahamaya Technical University And Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- Neeraj Tiwari,S.C.,S.M. Dayal Hon'ble V.K. Shukla,J.
96 hours and no more time is accorded to Sri Neeraj Tiwari, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next 3 days.
List in the next cause list.
Order Date :- 25.8.2011
SRY
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