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Ram Sevak Ram vs State Of U.P. And Others
2011 Latest Caselaw 4120 ALL

Citation : 2011 Latest Caselaw 4120 ALL
Judgement Date : 25 August, 2011

Allahabad High Court
Ram Sevak Ram vs State Of U.P. And Others on 25 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46157 of 2011
 

 
Petitioner :- Ram Sevak Ram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.P.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 241971 OF 2011.

In paragraph-2 of the third line of the order dated 16.8.2011, before the word months, three be added.The application is allowed. 

Order Date :- 25.8.2011

OP

 

 

 
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