Citation : 2011 Latest Caselaw 4115 ALL
Judgement Date : 25 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1304 of 2011 Petitioner :- International Trade Expo Centre Ltd. Respondent :- Mukesh Sharma & Others Petitioner Counsel :- Satish Mandhyan Respondent Counsel :- Yashwant Verma Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Heard Sri B.D. Mandhyan,learned Senior Counsel, assisted by Sri Deepak Kumar Vijay, learned counsel for the appellant, and Sri S.P. Singh, learned Senior Counsel, assisted by Sri Yashwant Verma, learned counsel appearing for the respondent Nos. 3, 4 & 5.
On joint prayer made by the learned counsel for the parties, the case is directed to be listed as part-heard on 12th September, 2011 amongst the cases listed at the top of the cause list.
Order Date :- 25.8.2011
NS
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