Citation : 2011 Latest Caselaw 4112 ALL
Judgement Date : 25 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21833 of 2011 Petitioner :- Arvind Respondent :- State Of U.P. Petitioner Counsel :- Dilip Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List revised. None is present to press this application.
List in the next cause list.
Order Date :- 25.8.2011
Gss
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