Constable No. 2511 C.P. Sukhveer ... vs State Of U.P. And Others
2011 Latest Caselaw 4109 ALL

Citation : 2011 Latest Caselaw 4109 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Constable No. 2511 C.P. Sukhveer ... vs State Of U.P. And Others on 25 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41122 of 2011
 

 
Petitioner :- Constable No. 2511 C.P. Sukhveer Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Munesh K. Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 245698 OF 2011.

In paragraph-1 of the order dated 1.8.2011, in place of 1.4.2010, 18.3.2011 be read and in last paragraph of the order, in place of G.R.P., Gorakhpur, the Additional Director General of Police Railway Lucknow (respondent no. 2) be read.

The application is allowed.

Order Date :- 25.8.2011

Download the LatestLaws.com Mobile App