Rohit Mishra @ Rahul Mishra @ Mintu ... vs State Of U.P.
2011 Latest Caselaw 4108 ALL

Citation : 2011 Latest Caselaw 4108 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Rohit Mishra @ Rahul Mishra @ Mintu ... vs State Of U.P. on 25 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21887 of 2011
 

 
Petitioner :- Rohit Mishra @ Rahul Mishra @ Mintu Mishra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Poonam Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed list in the next cause list.

Order Date :- 25.8.2011

Gss

Download the LatestLaws.com Mobile App