Chandra Shekhar vs State Of U.P. And Another
2011 Latest Caselaw 4099 ALL

Citation : 2011 Latest Caselaw 4099 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Chandra Shekhar vs State Of U.P. And Another on 24 August, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 25681 of 2011
 

 
Petitioner :- Chandra Shekhar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Aditya Prasad Mishra
 
Respondent Counsel :- Govt. Advocate
 
Criminal Misc. Correction Application No. 245809 Of 2011.
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 19.8.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Order Date :- 24.8.2011

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