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Dr. Rachna Sinha vs Dr. Rajesh Kumar Srivastava
2011 Latest Caselaw 4097 ALL

Citation : 2011 Latest Caselaw 4097 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Dr. Rachna Sinha vs Dr. Rajesh Kumar Srivastava on 24 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 192 of 2011
 

 
Petitioner :- Dr. Rachna Sinha
 
Respondent :- Dr. Rajesh Kumar Srivastava
 
Petitioner Counsel :- Satish Chandra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 244642 of 2011

    Issue notice on the aforementioned Delay Condonation Application.

    Notice will be issued by Registered Post A.D. fixing 5.12.2011 .

    Requisite steps will be taken within two weeks.

    List this case on 5.12.2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 24.8.2011

NS

 

 

 
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