Hasan Abbas vs Civil Judge, S.D. And Others
2011 Latest Caselaw 4093 ALL

Citation : 2011 Latest Caselaw 4093 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Hasan Abbas vs Civil Judge, S.D. And Others on 24 August, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1513 of 2011
 

 
Petitioner :- Hasan Abbas
 
Respondent :- Civil Judge, S.D. And Others
 
Petitioner Counsel :- Sharad Chandra
 

 
Civil  Misc. Correction Application No. 245844 Of 2011.
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 19.7.2011

The application is misconceived and is accordingly rejected.

Order Date :- 24.8.2011

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