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Mukund Lal Agrahari vs Smt. Sarika Agrahari
2011 Latest Caselaw 4092 ALL

Citation : 2011 Latest Caselaw 4092 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Mukund Lal Agrahari vs Smt. Sarika Agrahari on 24 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 191 of 2011
 

 
Petitioner :- Mukund Lal Agrahari
 
Respondent :- Smt. Sarika Agrahari
 
Petitioner Counsel :- Shailesh Kumar Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 244448 of 2011

    Issue notice on the aforementioned Delay Condonation Application.

    Notice will be issued by Registered Post A.D. fixing 21st November, 2011 .

    Requisite steps will be taken within two weeks.

    List this case on 21st November, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 24.8.2011

NS

 

 

 
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