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Chunmun Pandey @ Akhilesh Pandey vs State Of U.P.
2011 Latest Caselaw 4090 ALL

Citation : 2011 Latest Caselaw 4090 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Chunmun Pandey @ Akhilesh Pandey vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21841 of 2011
 

 
Petitioner :- Chunmun Pandey @ Akhilesh Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.D. Tiwari,M.D.Singh Shekhar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case as fresh on 30.8.2011. By that time the supplementary affidavit, if any, may be filed.

Order Date :- 24.8.2011

Gss

 

 

 
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