Smt. Prabhawati Devi And Others vs Prince Kumar Gupta And Another
2011 Latest Caselaw 4088 ALL

Citation : 2011 Latest Caselaw 4088 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Smt. Prabhawati Devi And Others vs Prince Kumar Gupta And Another on 24 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1313 of 2011
 

 
Petitioner :- Smt. Prabhawati Devi And Others
 
Respondent :- Prince Kumar Gupta And Another
 
Petitioner Counsel :- S.N. Pandey,A.K. Pandey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri Ashok Kumar Dwivedi, Advocate, holding brief for Sri S.N. Pandey, learned counsel for the appellants, the case is directed to be put up as fresh on 29.9.2011, so as to ehable Sri S.N. Pandey, learned counsel for the appellant, to move appropriate application for amending the Memorandum of Appeal.

Order Date :- 24.8.2011

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