Oriental Insurance Co. Ltd. vs Saraju Prasad (Deceased) And ...
2011 Latest Caselaw 4084 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1316 of 2011
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Saraju Prasad (Deceased) And Others
 
Petitioner Counsel :- Arun Prakash
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Exemption Application No. ............... of 2011

    The aforementioned application has been filed with the appeal. The Registry is directed to give appropriate number to the aforementioned application.

    Having regard to the averments made in the aforementioned application, six weeks' time is granted to the learned counsel for the appellant, for filing certified copy of the Formal Order.

Civil Misc. Delay Condonation Application No. 245436 of 2011

    Issue notice on the aforementioned Delay Condonation Application.

    Notice will be issued by Registered Post A.D. fixing 29th November, 2011 .

    Requisite steps will be taken within two weeks.

    List this case on 29th November, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 24.8.2011

NS