Citation : 2011 Latest Caselaw 4082 ALL
Judgement Date : 24 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 317 of 2011 Petitioner :- Laxmi Kant Gupta @ Mangru Gupta Respondent :- State Of U.P. Petitioner Counsel :- Kunwar Umesh Nigam Respondent Counsel :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed by learned counsel for the appellant, list this appeal on 5.9.2011.
Order Date :- 24.8.2011
HR
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