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Vikis vs State Of U.P. And Another
2011 Latest Caselaw 4081 ALL

Citation : 2011 Latest Caselaw 4081 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Vikis vs State Of U.P. And Another on 24 August, 2011
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 23804 of 2011
 

 
Petitioner :- Vikis
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Jagdish Prasad Mishra
 
Respondent Counsel :- Govt.Advocate
 
Criminal Misc. Correction Application No. 245887 Of 2011.
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 4.8.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Considering the fact that the order dated 4.8.2011 has been corrected today, applicants are granted two weeks' further time and no more to comply with the order dated 4.8.2011.

Order Date :- 24.8.2011

HR

 

 

 
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