Brij Mohan Rai vs State Of U.P. & Others
2011 Latest Caselaw 4080 ALL

Citation : 2011 Latest Caselaw 4080 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Brij Mohan Rai vs State Of U.P. & Others on 24 August, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- WRIT - B No. - 16116 of 2011
 

 
Petitioner :- Brij Mohan Rai
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prabhat Kumar Srivastava,Rahul Sahai
 
Respondent Counsel :- C.S.C.,R.K.Pandey,Rajeev Kumar Rai
 

 
Civil Misc. Correction Application No. 245982 Of 2011.
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 9.8.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Order Date :- 24.8.2011

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