Suresh Tiwari vs U.P.S.R.T.C. And Others
2011 Latest Caselaw 4078 ALL

Citation : 2011 Latest Caselaw 4078 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Suresh Tiwari vs U.P.S.R.T.C. And Others on 24 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1314 of 2011
 

 
Petitioner :- Suresh Tiwari
 
Respondent :- U.P.S.R.T.C. And Others
 
Petitioner Counsel :- S.N. Pandey,Himanshu
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 244957 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 23rd December, 2011 .

Requisite steps will be taken within three weeks.

List this case on 23rd December, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 24.8.2011

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