Shiv Prasad vs State Of U.P.
2011 Latest Caselaw 4077 ALL

Citation : 2011 Latest Caselaw 4077 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Shiv Prasad vs State Of U.P. on 24 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21806 of 2011
 

 
Petitioner :- Shiv Prasad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Kumar Pandey,Ajay Kumar Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 26.9.2011.

Order Date :- 24.8.2011

Gss

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