Bajaj Allianz General Insurance ... vs Smt. Man Kumari And Others
2011 Latest Caselaw 4074 ALL

Citation : 2011 Latest Caselaw 4074 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Bajaj Allianz General Insurance ... vs Smt. Man Kumari And Others on 24 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1315 of 2011
 

 
Petitioner :- Bajaj Allianz General Insurance Co.
 
Respondent :- Smt. Man Kumari And Others
 
Petitioner Counsel :- Rahul Sahai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 245055 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 8th November,2011.

Requisite steps will be taken within two weeks.

List this case on 8th November, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 24.8.2011

Download the LatestLaws.com Mobile App