Shyam Babu vs State Of U.P. And Another
2011 Latest Caselaw 4071 ALL

Citation : 2011 Latest Caselaw 4071 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Shyam Babu vs State Of U.P. And Another on 24 August, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 23523 of 2011
 

 
Petitioner :- Shyam Babu
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Brij Gopal Tripathi
 
Respondent Counsel :- Govt.Advocate
 
Criminal Misc. Correction Application No. 245957 Of 2011.
 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicant is permitted to correct the prayer.

This is an application for correction of the order dated 3.8.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Considering the fact that the order dated 3.8.2011 has been corrected today, applicant is granted two weeks' further time and no more to comply with the order dated 3.8.2011.

Order Date :- 24.8.2011

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