Citation : 2011 Latest Caselaw 4070 ALL
Judgement Date : 24 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 288 of 2011 Petitioner :- Shish Pal And Another Respondent :- Balveer Petitioner Counsel :- Prabha Shankar Pandey Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellants.
Put up as fresh on 29.9.2011.
Order Date :- 24.8.2011
NS
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