Vipin Kumar @ Kariya vs State Of U.P.
2011 Latest Caselaw 4068 ALL

Citation : 2011 Latest Caselaw 4068 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Vipin Kumar @ Kariya vs State Of U.P. on 24 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21843 of 2011
 

 
Petitioner :- Vipin Kumar @ Kariya
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mithilesh Kumar Shukla,Avanish Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case as fresh on 29.8.2011.

Order Date :- 24.8.2011

Gss

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