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Rajeev Saxena And Anr. vs State Of U.P. And Others
2011 Latest Caselaw 4067 ALL

Citation : 2011 Latest Caselaw 4067 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Rajeev Saxena And Anr. vs State Of U.P. And Others on 24 August, 2011
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 19836 of 2011
 

 
Petitioner :- Rajeev Saxena And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ganesh Dutta Sharma,Pankaj Sharma,Rakesh Kumar Tripathi
 
Respondent Counsel :- Govt. Advocate,Ajay Kumar Pandey
 

 
Hon'ble Bala Krishna Narayana,J.

This case appears to have been wrongly listed today.

List this case in the next cause list.

Order Date :- 24.8.2011

HR

 

 

 
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