Praveen Singh vs State Of U.P.Through Prin. Secy. ...
2011 Latest Caselaw 4049 ALL

Citation : 2011 Latest Caselaw 4049 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Praveen Singh vs State Of U.P.Through Prin. Secy. ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 2944 of 2009
 

 
Petitioner :- Praveen Singh
 
Respondent :- State Of U.P.Through Prin. Secy. Home Deptt. Lko.
 
Petitioner Counsel :- Vashudeo Mishra
 
Respondent Counsel :- C.S.C
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri Bashu Deo Mishra, learned counsel for the petitioner, case is adjourned.

List in the next cause list.

Order Date :- 23.8.2011

Manish/

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