Shree Narayan Pandey S/O Late Shiv ... vs State Of U.P Thru District ...
2011 Latest Caselaw 4048 ALL

Citation : 2011 Latest Caselaw 4048 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Shree Narayan Pandey S/O Late Shiv ... vs State Of U.P Thru District ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 4585 of 2010
 

 
Petitioner :- Shree Narayan Pandey S/O Late Shiv Prasad Pandey
 
Respondent :- State Of U.P Thru District Magistrate
 
Petitioner Counsel :- Manish Kumar-Ii
 
Respondent Counsel :- C.S.C,Rakesh Srivastava
 

 
Hon'ble S.C. Chaurasia,J.

Learned counsel for the petitioner prays for and is granted two week's further time to file rejoinder affidavit.

Interim order, if any, is extended till the next date of listing.

List thereafter.

Order Date :- 23.8.2011

Manish/

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