Mahant Gaya Das Viashrav Chela Of ... vs Babu Ram Tripathi
2011 Latest Caselaw 4046 ALL

Citation : 2011 Latest Caselaw 4046 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Mahant Gaya Das Viashrav Chela Of ... vs Babu Ram Tripathi on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 3817 of 2009
 

 
Petitioner :- Mahant Gaya Das Viashrav Chela Of Mahant Kaushal Kishore
 
Respondent :- Babu Ram Tripathi
 
Petitioner Counsel :- J.P.Yadav
 
Respondent Counsel :- Babu Ram Tripathi,O.P.Srivastava
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri J.P. Yadav, learned counsel for the petitioner, case is adjourned.

List in the next cause list.

Order Date :- 23.8.2011

Manish/

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