Subhash Yadav vs State Of U.P. Through Secy.Home At ...
2011 Latest Caselaw 4043 ALL

Citation : 2011 Latest Caselaw 4043 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Subhash Yadav vs State Of U.P. Through Secy.Home At ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 3120 of 2010
 

 
Petitioner :- Subhash Yadav
 
Respondent :- State Of U.P. Through Secy.Home At Lucknow And Others
 
Petitioner Counsel :- T.C.Seth
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

Learned Standing Counsel prays for and is granted two weeks' further time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List immediately after expiry of the said period.

Order Date :- 23.8.2011

Manish/

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