Citation : 2011 Latest Caselaw 4042 ALL
Judgement Date : 23 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 47828 of 2011 Petitioner :- C/M Adarsh Mahavidyalaya Bareilly Respondent :- State Of U.P. And Others Petitioner Counsel :- Anoop Trivedi,Amit Kumar Srivastava Respondent Counsel :- C.S.C.,Vivek Varma Hon'ble V.K. Shukla,J.
Put up this case on Thursday.
Order Date :- 23.8.2011
SRY
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