Vibhuti Narayan And Ors. vs Uma Shanker And Ors
2011 Latest Caselaw 4039 ALL

Citation : 2011 Latest Caselaw 4039 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Vibhuti Narayan And Ors. vs Uma Shanker And Ors on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 6176 of 2009
 

 
Petitioner :- Vibhuti Narayan And Ors.
 
Respondent :- Uma Shanker And Ors
 
Petitioner Counsel :- M.L.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri M.L. Yadav, learned counsel for the petitioner, case is adjourned.

List in the next cause list.

Order Date :- 23.8.2011

Manish/

Download the LatestLaws.com Mobile App