Vijay Shanker Pathak S/O Deena ... vs Vishnu Bhagwan Ram Jankiji ...
2011 Latest Caselaw 4038 ALL

Citation : 2011 Latest Caselaw 4038 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Vijay Shanker Pathak S/O Deena ... vs Vishnu Bhagwan Ram Jankiji ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 3185 of 2010
 

 
Petitioner :- Vijay Shanker Pathak S/O Deena Nath Pathak
 
Respondent :- Vishnu Bhagwan Ram Jankiji Virajman Mandir
 
Petitioner Counsel :- Vimal Mishra
 
Respondent Counsel :- C.S.C.,R.K. Srivastava
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri Vimal Mishra, learned counsel for the petitioner, case is adjourned.

List in the next cause list.

Order Date :- 23.8.2011

Manish/

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