Ram Shankar vs Addl. Dsitt. Judge, Court No-5, ...
2011 Latest Caselaw 4037 ALL

Citation : 2011 Latest Caselaw 4037 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Ram Shankar vs Addl. Dsitt. Judge, Court No-5, ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 6265 of 2010
 

 
Petitioner :- Ram Shankar
 
Respondent :- Addl. Dsitt. Judge, Court No-5, Barabanki & Ors.
 
Petitioner Counsel :- A.K. Jauhari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

Learned Standing Counsel prays for and is granted two weeks' further time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 23.8.2011

Manish/

Download the LatestLaws.com Mobile App