Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohd. Sulaiman Khan & Ors. vs Addl.D.J. Court No.2 & Ors.
2011 Latest Caselaw 4033 ALL

Citation : 2011 Latest Caselaw 4033 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Mohd. Sulaiman Khan & Ors. vs Addl.D.J. Court No.2 & Ors. on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 2267 of 2010
 

 
Petitioner :- Mohd. Sulaiman Khan & Ors.
 
Respondent :- Addl.D.J. Court No.2 & Ors.
 
Petitioner Counsel :- G.Haider
 
Respondent Counsel :- C.S.C.,R.P.Singh
 

 
Hon'ble S.C. Chaurasia,J.

As prayed by learned counsel for the petitioners, list in the next cause list.

Order Date :- 23.8.2011

Manish/

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter