Dr.Tej Bahadur Saxena vs Jai Narain Gupta And Others
2011 Latest Caselaw 4030 ALL

Citation : 2011 Latest Caselaw 4030 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Dr.Tej Bahadur Saxena vs Jai Narain Gupta And Others on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 1604 of 2010
 

 
Petitioner :- Dr.Tej Bahadur Saxena
 
Respondent :- Jai Narain Gupta And Others
 
Petitioner Counsel :- Krishna Mohan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

Order Date :- 23.8.2011

Manish/

Download the LatestLaws.com Mobile App