Mhd. Shabber S/O Late Basheer vs Commissioner, Lucknow Div. ...
2011 Latest Caselaw 4028 ALL

Citation : 2011 Latest Caselaw 4028 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Mhd. Shabber S/O Late Basheer vs Commissioner, Lucknow Div. ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 7622 of 2010
 

 
Petitioner :- Mhd. Shabber S/O Late Basheer
 
Respondent :- Commissioner, Lucknow Div. Lucknow & Ors.
 
Petitioner Counsel :- Vikas Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri Vikash Shukla, learned counsel for the petitioner, case is adjourned.

List in the next cause list.

Order Date :- 23.8.2011

Manish/

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