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Arvidn Maurya vs State Of U.P.Through Collector ...
2011 Latest Caselaw 4026 ALL

Citation : 2011 Latest Caselaw 4026 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Arvidn Maurya vs State Of U.P.Through Collector ... on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 1299 of 2009
 

 
Petitioner :- Arvidn Maurya
 
Respondent :- State Of U.P.Through Collector Faizabad
 
Petitioner Counsel :- Rajendra Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

Order Date :- 23.8.2011

Manish/

 

 

 
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