Kallu And Others vs Addl. District Judge Court No. 3 ...
2011 Latest Caselaw 4021 ALL

Citation : 2011 Latest Caselaw 4021 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Kallu And Others vs Addl. District Judge Court No. 3 ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 5546 of 2010
 

 
Petitioner :- Kallu And Others
 
Respondent :- Addl. District Judge Court No. 3 Unnao And Others
 
Petitioner Counsel :- R.R. Upadhyay,Jagendra
 
Respondent Counsel :- C.S.C.,Adnan Ahmad
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri Adnan Ahmad, learned counsel for the opposite party, case is adjourned.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 23.8.2011

Manish/

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