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Rameshwar Prasad vs Judge Small Courses Court ...
2011 Latest Caselaw 4020 ALL

Citation : 2011 Latest Caselaw 4020 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Rameshwar Prasad vs Judge Small Courses Court ... on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 1644 of 2010
 

 
Petitioner :- Rameshwar Prasad
 
Respondent :- Judge Small Courses Court Faizabad And Ors.
 
Petitioner Counsel :- M.E.Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

Order Date :- 23.8.2011

Manish/

 

 

 
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