Vishwanath Prasad vs State Of U.P. And Others
2011 Latest Caselaw 4017 ALL

Citation : 2011 Latest Caselaw 4017 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Vishwanath Prasad vs State Of U.P. And Others on 23 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47845 of 2011
 

 
Petitioner :- Vishwanath Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinod Kumar Singh
 
Respondent Counsel :- C.S.C.,H.C.Dwivedi,Mahendra Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that the matter relates to Local Body and has wrongly been filed in this Court.

Put up before the appropriate Bench day after tomorrow i.e. on 25.8.2011 as fresh.

Order Date :- 23.8.2011

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