Bhagwandeen And Ors. vs District Judge / Motor Accident ...
2011 Latest Caselaw 4016 ALL

Citation : 2011 Latest Caselaw 4016 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Bhagwandeen And Ors. vs District Judge / Motor Accident ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 401 of 2010
 

 
Petitioner :- Bhagwandeen And Ors.
 
Respondent :- District Judge / Motor Accident Claim Tribunal Rae Bareli
 
Petitioner Counsel :- Dhirendra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

Sri Dhirendra Singh, learned counsel for the petitioner, is reported to be out of station.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 23.8.2011

Manish/

Download the LatestLaws.com Mobile App