Abdul Waheed And Ors. vs Additional District Judge ...
2011 Latest Caselaw 4015 ALL

Citation : 2011 Latest Caselaw 4015 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Abdul Waheed And Ors. vs Additional District Judge ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 678 of 2010
 

 
Petitioner :- Abdul Waheed And Ors.
 
Respondent :- Additional District Judge Faizabad Adn Ors.
 
Petitioner Counsel :- M.A.Siddiqui
 
Respondent Counsel :- C.S.C.,Dhirendra Kumar Dubey,Kapil Muni Dubey
 

 
Hon'ble S.C. Chaurasia,J.

List again along with office report with regard to service of notice on the opposite party no.4.

Interim order, if any, is extended till the next date of listing.

Order Date :- 23.8.2011

Manish/

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