Smt.Mahrunnisha W/O Late Abdul ... vs District Judge,Rae Bareli
2011 Latest Caselaw 4012 ALL

Citation : 2011 Latest Caselaw 4012 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Smt.Mahrunnisha W/O Late Abdul ... vs District Judge,Rae Bareli on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 4641 of 2010
 

 
Petitioner :- Smt.Mahrunnisha W/O Late Abdul Hamid
 
Respondent :- District Judge,Rae Bareli
 
Petitioner Counsel :- Dev Prakash Mishra
 
Respondent Counsel :- C.S.C,D.K. Pathak,S.P. Pathak,Santosh Kr.Tripathi
 

 
Hon'ble S.C. Chaurasia,J.

On the illness slip of Sri Dev Prakash Mishra, learned counsel for the petitioner and Sri S.P. Pathak, learned counsel for the opposite party, case is adjourned.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 23.8.2011

Manish/

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