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Mangru Prasad S/O Shivdhar vs State Of U.P.Through ...
2011 Latest Caselaw 4010 ALL

Citation : 2011 Latest Caselaw 4010 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Mangru Prasad S/O Shivdhar vs State Of U.P.Through ... on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 5340 of 2009
 

 
Petitioner :- Mangru Prasad S/O Shivdhar
 
Respondent :- State Of U.P.Through Prin.Secy.Food & Civil Supplies & Ors.
 
Petitioner Counsel :- Rajeiu Kumar Tripathi,Brij Raj Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

On the request of the learned counsel for the petitioner, list in the next cause list. 

In the mean time, rejoinder affidavit may be filed. 

Order Date :- 23.8.2011

Manish/

 

 

 
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