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Ram Raj And Ors. vs Buddhi Ram And Ors.
2011 Latest Caselaw 4009 ALL

Citation : 2011 Latest Caselaw 4009 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Ram Raj And Ors. vs Buddhi Ram And Ors. on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 7747 of 2010
 

 
Petitioner :- Ram Raj And Ors.
 
Respondent :- Buddhi Ram And Ors.
 
Petitioner Counsel :- C.L.Yadav
 
Respondent Counsel :- Rajendra Pratap Singh
 

 
Hon'ble S.C. Chaurasia,J.

Learned counsel for the opposite party prays for and is allowed two weeks' further time for filing counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List thereafter.

Order Date :- 23.8.2011

Manish/

 

 

 
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