Sayyad Waseem Ahmad vs Aligarh Muslim University And ...
2011 Latest Caselaw 4002 ALL

Citation : 2011 Latest Caselaw 4002 ALL
Judgement Date : 20 August, 2011

Allahabad High Court

Sayyad Waseem Ahmad vs Aligarh Muslim University And ... on 20 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 26805 of 2011
 

 
Petitioner :- Sayyad Waseem Ahmad
 
Respondent :- Aligarh Muslim University And Others
 
Petitioner Counsel :- J.J. Munir
 
Respondent Counsel :- Smt. Sunita Agrawal
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with record of writ petition No.18962 of 2011. The order dated 16.05.2011, which mentions the number of connected writ petition as writ petition No.18967 of 2011, stands modified to this extent.

Order Date :- 20.8.2011

SRY

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