Pramath Nath Pandey vs State Of U.P. And Others
2011 Latest Caselaw 4000 ALL

Citation : 2011 Latest Caselaw 4000 ALL
Judgement Date : 20 August, 2011

Allahabad High Court

Pramath Nath Pandey vs State Of U.P. And Others on 20 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37715 of 2011
 

 
Petitioner :- Pramath Nath Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dr. Aravind Tripathi,M.P. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 05.09.2011.

Order Date :- 20.8.2011

SRY

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