Dwariki @ Nanhoo vs State Of U.P.
2011 Latest Caselaw 3997 ALL

Citation : 2011 Latest Caselaw 3997 ALL
Judgement Date : 20 August, 2011

Allahabad High Court

Dwariki @ Nanhoo vs State Of U.P. on 20 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 371 of 2011
 

 
Petitioner :- Dwariki @ Nanhoo
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S. Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

For order, see order of the date passed in Criminal Appeal No. 7813 of 2010.

Order Date :- 20.8.2011

shailesh

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