Citation : 2011 Latest Caselaw 3990 ALL
Judgement Date : 20 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37711 of 2011 Petitioner :- Sonendra Kumar Tripathi Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajendra Kumar Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case on 05.09.2011.
Order Date :- 20.8.2011
SRY
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!